Pramod Kumar Padhy vs State Of Odisha And Another
2023 Latest Caselaw 11115 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C) No. 21299 OF 2021
                        Pramod Kumar Padhy               ....          Petitioner(s)
                                                                 Mr.S.K.Das,Adv.

                                                       -versus-

                        State of Odisha and another               ....      Opposite Party(s)
                                                                         Mr.S.P.Panda,AGA

                                     CORAM:
                                     JUSTICE SIBO SANKAR MISHRA
                                                      ORDER

          Order No.                                  11.09.2023





              04.         1.       Learned counsel for the Petitioner as well as the learned

counsel for the State have granted two weeks time to file their short written note of submission along with relied upon judgments.

2. Put up this matter on 6th October, 2023 for hearing.

(S. S. Mishra) Judge Swarna

Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Reason: Authentication Location: High Court of Orissa Date: 14-Sep-2023 12:31:08