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The Senior Executive Legal vs Biswaranjan Khatua &
2023 Latest Caselaw 11034 Ori

Citation : 2023 Latest Caselaw 11034 Ori
Judgement Date : 9 September, 2023

Orissa High Court
The Senior Executive Legal vs Biswaranjan Khatua & on 9 September, 2023
             IN THE HIGH COURT OF ORISSA AT CUTTACK

                               FAO No.414 of 2023

                 The Senior Executive Legal           ....           Appellant
                 Claims, M/s. Bajaj Allianz
                 General Insurance
                 Company Ltd.

                                      Mr. A.A. Khan,
                                      Advocate


                                         -versus-
                 Biswaranjan Khatua &                 ....         Respondents
                 another

                                      Mr. D. Patnaik,
                                      Advocate

                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                         ORDER

Order No. 09.09.2023

01. This matter is taken up through hybrid mode in the 3rd National Lok Adalat, 2023.

2. Learned Counsel for the parties are present and files the Joint Compromise Petition indicating therein that parties have arrived at a compromise without coercion and undue influence and settled the dispute at Rs.7,00,000/- (Rupees seven lakhs) towards consolidated compensation amount against the compensation awarded vide impugned judgment dated 25.07.2023 passed in E.C. Case No.148 of 2015. The Joint Compromise Petition be kept on record.

3. As agreed between the parties, the amount as indicated above shall be deposited by the Insurance Company before the Commissioner for Employees Compensation-cum-Divisional Labour Commissioner, Odisha in shape of cheque within eight weeks hence. On deposit of such amount, the Commissioner shall disburse the same in favour of Respondent No.1 (claimant before the court below) at the earliest in accordance with law.

4. Accordingly, the FAO is disposed of.

(S. K. MISHRA, J.) NATIONAL LOK ADALAT Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR PRADHAN Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 10-Sep-2023 17:08:06

 
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