Orissa State Housing Board vs M/S Winners Security Services
2023 Latest Caselaw 10619 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                        ARBA No.8 of 2011

        Orissa State Housing Board,      ....        Appellant
        Bhubaneswar
                                 Mr. Dayananda Mohapatra, Adv.
                               -versus-
        M/s Winners Security Services         ....           Respondent
        (O) Pvt. Ltd.
                                                    Mr. Avijit Pal, Adv.

                 CORAM:
                 DR. JUSTICE S.K. PANIGRAHI

                                  ORDER

Order                            01.09.2023
No.

 21.    1.      This   matter    is   taken    up     through     hybrid

        arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Judge

// 2 //

Sumitra

Signature Not Verified Digitally Signed Signed by: SUMITRA NAYAK Designation: Jr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack