Sarangadhar Dash And Another vs Abhimanyu Pal @ Palo(Dead)
2023 Latest Caselaw 13466 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         R.S.A. No.301 of 2002

                                        Sarangadhar Dash and another                          Appellants

                                                                         Mr. D.P. Mohanty, Advocate
                                                                  -versus-
                                        Abhimanyu Pal @ Palo(dead)           ....         Respondents
                                        Smt. Bankis Palo and others
                                                                           Mr. S.J. Biswal, Advocate
                                                            CORAM:
                                                   MR. JUSTICE A.C. BEHERA

                                                                   ORDER

        Order No.                                                 31.10.2023
               15.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 01-Nov-2023 14:38:31