Jitendra Behera vs Deeptimayee Behera And Another
2023 Latest Caselaw 13296 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                MATA No. 183 of 2023
            Jitendra Behera                         ....            Appellant

                                    Mr. Pravat Kumar Mohanty, Advocate
                                       -versus-

            Deeptimayee Behera and another          ....         Respondents



                     CORAM:
                                JUSTICE ARINDAM SINHA
                                JUSTICE SIBO SANKAR MISHRA

                                        ORDER

19.10.2023

Order No.

1. 1. Mr. Mohanty, learned advocate appears on behalf of appellant-

husband. He submits, his client is aggrieved by judgment dated 27th

April, 2023 of the family Court directing payment of ₹10,000/- per

month as maintenance. His client is simple graduate while respondent-

wife holds degree in business administration. She has also filed appeal

(MATA no.226 of 2023). Said appeal is due to be listed on 10 th

November, 2023.

2. The appeal has been preferred in time. It is admitted. As such

and since respondent's appeal is due to be listed on 10 th November,

2023, we are not directing issuance of notice of appeal at present time.

// 2 //

3. List along with MATA no.226 of 2023 on 10th November,

2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 19-Oct-2023 16:28:55