Santu @ Santosh Kumar vs State Of Odisha
2023 Latest Caselaw 12917 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               CRLA No.668 of 2021

                         Santu @ Santosh Kumar                         ....      Appellant
                         Sahoo

                                                      Mr. B.C. Ghadei, Advocate

                                                            -versus-

                         State of Odisha                               ....    Respondent

                                                      Smt. Saswata Patnaik
                                                      Addl. Government Advocate
                                                     CORAM:
                                                JUSTICE S.K. SAHOO
                                                        ORDER

Order No.                                             17.10.2023

       07.                     This          matter    is    taken     up   through   Hybrid

arrangement (video conferencing/physical mode).

Learned counsel for the appellant has filed the copies of the judgments in different cases and also handed over the same to the learned counsel for the State in Court today, who seeks some time to verify the same.

List this matter in the week commencing from 06.11.2023.

( S.K. Sahoo) Judge Signature Not Verified RKM Digitally Signed Signed by: RABINDRA KUMAR MISHRA Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 18-Oct-2023 14:06:40