Radhakanta Kar vs Smt. Sumitra Mahapatra @
2023 Latest Caselaw 12805 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             RSA No.207 of 2020

                        Radhakanta Kar                           ....             Appellant
                                                             Mr.S.P. Mishra, Sr.Advocate

                                                -versus-
                        Smt. Sumitra Mahapatra @                 ....         Respondents
                        Mohanty & Others                                   Mr.S.Mohanty
                                                                               Advocate


                                       CORAM:
                                       MR. JUSTICE D.DASH
                                                     ORDER

16.10.2023 Order No.

08. 1. This matter is taken up by hybrid arrangement (physical/virtual mode).

2. Heard Mr.S.P.Mishra, learned Senior Advocate for the Appellant and Mr.Satyabrata Mohanty, learned counsel for the Respondents.

3. Hearing being concluded; judgment is reserved.

Learned counsel for the parties may file their respective written notes of argument within a week hence.

(D. Dash) Judge.

Basu Signature Not Verified Digitally Signed Signed by: BASUDEV NAYAK Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 18-Oct-2023 16:01:08