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Dillip Ray vs State Of Odisha (Vigilance)
2023 Latest Caselaw 12648 Ori

Citation : 2023 Latest Caselaw 12648 Ori
Judgement Date : 13 October, 2023

Orissa High Court
Dillip Ray vs State Of Odisha (Vigilance) on 13 October, 2023
                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      CRLMP NO. 786 OF 2022
                                    Dillip Ray                            ....           Petitioner,
                                                                 Mr.Raj Shekhar Rao, Sr.Advocate,
                                                       Mr. Pranay Ku. Dash, Venugopal Mohapatra,
                                                                             Mr. Areeb Amarullah
                                                                  & Miss Adyasha Kar, Advocates.

                                                                -versus-

                                    State of Odisha (Vigilance)               ....       Opposite Party.
                                                                                    Mr. Srimanta Das,
                                                                           Sr. Standing Counsel (Vig.)
                                             CORAM:
                                             MR. JUSTICE D.DASH
                                             MR. JUSTICE G. SATAPATHY

                                                              ORDER
                   Order No.                                13.10.2023
                        15.          1.      This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard Mr. Raj Sekhar Rao, learned Sr. Counsel for the Petitioner and Mr. Srimanta Das, learned Sr. Standing Counsel for the State (Vigilance).

3. Hearing being concluded.

Judgment is reserved.

It is open for the learned Counsels for the parties to file brief written note of submissions within ten (10) days hence.

(D. Dash), Judge.

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Peresonal Assistant Reason: Authentication (G. Satapathy) Location: OHC Date: 17-Oct-2023 14:00:22 Judge.

Narayan

 
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