Bhagyashree Bisi vs Animesh Padhee
2023 Latest Caselaw 12449 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                MATA No.279 of 2023
                                (Through hybrid mode)


             Bhagyashree Bisi                       .........       Appellant

                                           Mr. Trilochan Nanda, Advocate

                                      -Versus-

             Animesh Padhee                         .........     Respondent

                                                            Mrs. Arati Hota

                  CORAM:
                               JUSTICE ARINDAM SINHA
                               JUSTICE SIBO SANKAR MISHRA


                                            ORDER

11.10.2023 Order No.

03. 1. Mr. Nanda, learned advocate appears on behalf of appellant-wife.

He submits, impugned is judgment dated 5th August, 2023 passed by the

Family Court dissolving the marriage.

2. Coordinate Bench by order dated 24th August, 2023 had directed

issuance of notice. Mrs. Hota appears virtually and submits, her son is in

Bangalore and has executed power of attorney in her favour. She wants to

represent him in Court.

3. It is possible for constituted attorney of a litigant to engage learned

advocate. Otherwise the litigant may personally appear.

4. List on 2nd November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge

Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A.

Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 12-Oct-2023 10:47:01