Jaya Sankar Acharya vs State Of Odisha & Anr
2023 Latest Caselaw 12433 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.12845 of 2023

                                  Jaya Sankar Acharya                     ....           Petitioner
                                                                           Mr. Sridhar Rath, Adv.
                                                                      Mr. Niroj Kumar Singh, Adv
                                                                -versus-
                                  State of Odisha & Anr.               ....          Opp. Parties
                                                                     Mr. Debasish Nayak, A.G.A.
                                                                Mr. Bishnu Prasad Tripathy, Adv.
                                                                                      (for O.P.6)
                                                                Mr. Bishnu Prasad Sarangi, Adv.
                                                                            Mr. G. S. Dash, Adv.
                                                                                (for O.P. No.11)
                                                                Mr. Susanta Kumar Mishra, Adv.
                                                                                      (for O.P.5)
                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

                                                            ORDER

             Order                                         11.10.2023
             No.

                04.               1.      This   matter    is     taken   up   through     hybrid

                                  arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Signature Not Verified Judge Digitally Signed Signed by: SUMITRA NAYAK Designation: Jr. Stenographer SumitraAuthentication Reason:

Location: Orissa HIgh Court, Cuttack Date: 16-Oct-2023 18:19:25