Citation : 2023 Latest Caselaw 12273 Ori
Judgement Date : 9 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No.377 of 2014
Thakura Mohanta .... Appellant
Mr. S.K. Baral,
Advocate
-versus-
State of Orissa .... Respondent
Mr. P.K. Mohanty,
ASC
CORAM:
MR. JUSTICE D.DASH
MR. JUSTICE G.SATAPATHY
ORDER
09.10.2023 Order No.
08. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Heard Mr. S.K. Baral, learned counsel for the appellant and Mr. P.K. Mohanty, learned Additional Standing Counsel.
3. Hearing being concluded; judgment is reserved.
(D. Dash) Judge
(G. Satapathy) Judge kishore
Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 10-Oct-2023 14:14:42
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