M/S Indian Farmers Fertilizer vs State Of Odisha And Others
2023 Latest Caselaw 12243 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P (C) No. 9842 of 2009

               M/s Indian Farmers Fertilizer                .....                                 Petitioners
               Cooperative Limited and another
                                                                       Mr. S.P. Mishra, Sr. Adv. along with
                                                                                    Mr. S.P. Sarangi, Adv.
                                                            Vs.
               State of Odisha and others                   .....                            Opposite Parties
                                                                                         Mr. P.K. Das, Adv.
                                                                        Mr. Subir Palit, Sr. Adv. along with
                                                                                         Mr. N. Singh, Adv.
                                CORAM:
                                    ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                    MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

09.10.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. S.P. Mishra, learned Senior Counsel appearing along with Mr. S.P. Sarangi, learned counsel for the petitioners; Mr. S.P. Das-1, learned counsel for opposite party no.2; and Mr. S. Palit, learned Senior Counsel appearing along with Mr. N. Singh, learned counsel for the opposite parties.

3. Hearing is concluded and judgment reserved.

Ashok (DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 09-Oct-2023 17:49:33