Laxmidhar Bardhan vs Chittaranjan Jena
2023 Latest Caselaw 12225 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLREV No.575 of 2022

                                  Laxmidhar Bardhan                      ....        Petitioner(s)
                                                                       Mr. Amitav Tripathy, Adv.
                                                               -versus-
                                  Chittaranjan Jena                      .... Opposite Party(s)
                                                                         Mr. Pranaya Swain, Adv.

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                         ORDER
             No.                                          09.10.2023
                04.               1.      This   matter   is     taken    up   through     hybrid

                                  arrangement.

2. The Petitioner in this CRLREV challenges the

judgment and order dated 29.10.2022 passed by the

learned Sessions Judge, Nayagarh in Criminal Appeal

No.09 of 2022 thereby confirming the judgment dated

11.04.2022 passed by the learned S.D.J.M, Nayagarh in

1CC Case No.206/2019.

3. Both the learned counsel for the Petitioner and

learned counsel for the Opposite Party suggest that the

matter may be referred to the Mediation Centre for

settlement.

Signature Not Verified Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 10-Oct-2023 20:53:30

// 2 //

4. In such view of the matter, the parties are directed

to appear before the Coordinator, Orissa High Court

Mediation Centre for settlement of their dispute. The said

Coordinator shall fix the date of appearance as per the

convenience and submit a report of mediation before this

Court by 20th November, 2023.

5. List this matter on 20th November, 2023.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Signature Not Verified Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 10-Oct-2023 20:53:30