Suchismita Rana vs Arun Kumar Mohapatra
2023 Latest Caselaw 12139 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               MATA No.309 of 2023
                                               (Through Hybrid mode)


                      Suchismita Rana                           ....                         Appellant
                                                                        Mr. B. C. Parija, Advocate
                                                          -versus-
                      Arun Kumar Mohapatra                      ....                        Respondent

                      CORAM:
                                       JUSTICE ARINDAM SINHA
                                       JUSTICE SIBO SANKAR MISHRA
                                                      ORDER

06.10.2023 Order No.

02. 1. Mr. Parija, learned advocate appears on behalf of appellant (wife).

He submits, the Family Court by impugned judgment dated 17th August,

2023 dissolved the marriage. His client is aggrieved. The appeal was

presented in time. He prays for admission of the appeal and interim

protection.

2. Appellant will put in requisites for issuance of notice of appeal.

Lower Court records (LCR) be called for.

3. List on 8th November, 2023. Impugned judgment will remain

stayed till next date of hearing.

( Arindam Sinha ) Judge Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC ( S. S. Mishra ) Date: 06-Oct-2023 16:00:29 Judge Prasant