Raisingh Majhi vs State Of Orissa
2023 Latest Caselaw 12133 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              JCRLA No.3 of 2013
                          Raisingh Majhi                   ....                  Appellant
                                                                           Ms. P. Mishra,
                                                                                Advocate
                                                       -versus-

                          State of Orissa                     ....             Respondent
                                                                         Mr. S.K. Nayak,
                                                                                  A.G.A.
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

06.10.2023 Order No.

02. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Ms. P. Mishra, learned counsel for the appellant and Mr. S.K. Nayak, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 06-Oct-2023 14:21:40