M/S. Royal Granite vs The Deputy Commissioner Of
2023 Latest Caselaw 11906 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.30718 of 2023

                                  M/s. Royal Granite, Ganjam           ....          Petitioner
                                                                         Mr. S. Satpathy, Adv.
                                                           -versus-
                                  The Deputy Commissioner of       .... Opposite Parties
                                  C.T. and G.S.T, Ganjam & Ors.
                                                           Mr. S. Mishra, Standing Counsel

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

MR JUSTICE G. SATAPATHY Order ORDER No. 03.10.2023

01. 1. This matter is taken up through hybrid

arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge

(G. Satapathy) Judge

Ayaskanta

Signature Not Verified Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa