Bijaya Kumar Sahu And Another vs State Of Orissa
2023 Latest Caselaw 11902 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRA No.206 of 1996


                                        Bijaya Kumar Sahu and another                           Appellants

                                                                              Mrs. K.L. Dash, Advocate
                                                                   -versus-
                                        State of Orissa                        ....           Respondent

                                                                  Mr. T.K. Praharaj, Standing Counsel
                                                             CORAM:
                                                    MR. JUSTICE A.C. BEHERA

                                                                   ORDER

        Order No.                                                 03.10.2023
               06.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 07-Oct-2023 11:01:03