M/S. Royal Granite vs The Deputy Commissioner Of C.T. .... ...
2023 Latest Caselaw 15276 Ori

Orissa High Court

M/S. Royal Granite vs The Deputy Commissioner Of C.T. .... ... on 29 November, 2023

Bench: S.K. Panigrahi, G. Satapathy

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      W.P.(C) No.30716 of 2023
               M/s. Royal Granite, Ganjam                                ....             Petitioner (s)

                                                                                 Mr. S. Satpathy, Adv.
                                         -versus-
               The Deputy Commissioner of C.T.    ....             Opp. Party(s)
               and G.S.T, Ganjam & Ors.
                                               Mr. S. Mishra, Standing Counsel

                                             CORAM:
                                             DR. JUSTICE S.K. PANIGRAHI
                                             MR JUSTICE G. SATAPATHY
                                                       ORDER

29.11.2023 Order No.

02. 1. This matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to be escaped

from the attention of the Court while dictating the order, hence, this

matter is listed today under the heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge

B. Jhankar Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 12:00:59