Aruna Kumar Naik & Ors vs State Of Odisha And Ors. .... Opp. ...
2023 Latest Caselaw 15211 Ori

Orissa High Court

Aruna Kumar Naik & Ors vs State Of Odisha And Ors. .... Opp. ... on 29 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      WPC(OAC) No.416 of 2016
                                            Aruna Kumar Naik & Ors.      ....       Petitioners
                                                                    Mr. Sameer Kumar Das, Adv.

                                                                    -versus-
                                            State of Odisha and Ors.         ....         Opp. Parties
                                                                            Mr. Debasish Nayak, AGA



                                                     CORAM:
                                                     DR. JUSTICE S.K. PANIGRAHI
                                                                  ORDER

                     Order                                       29.11.2023
                     No.                        (WPC(OAC) Nos.416, 417, 1884 and 1967 of 2016)

18. 1. All these matters are taken up through hybrid

arrangement.

2. Since some of the important points in the matter felt to

be escaped from the attention of the Court while dictating

the order, hence, this matter is listed today under the

heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge B.Jhankar

Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 11:56:26