Susanta Pradhan vs State Of Orissa
2023 Latest Caselaw 14726 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 JCRLA No.62 of 2013
                                 Susanta Pradhan              ....                    Appellant
                                                                           Mr. C. Samantaray,
                                                                               Amicus Curiae
                                                             -versus-

                                 State of Orissa                    ....            Respondent
                                                                            Mr. P.K. Mohanty,
                                                                                        ASC
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

15.11.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. C. Samantaray, learned Amicus Curiae for the Appellant and Mr. P.K. Mohanty, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge

Kishore/Subhasmita Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa Date: 16-Nov-2023 14:10:44