Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr. Mihir Kumara Mishra vs Orissa University Of Agriculture
2023 Latest Caselaw 14568 Ori

Citation : 2023 Latest Caselaw 14568 Ori
Judgement Date : 14 November, 2023

Orissa High Court
Dr. Mihir Kumara Mishra vs Orissa University Of Agriculture on 14 November, 2023
              IN THE HIGH COURT OF ORISSA AT CUTTACK

                           W.P.(C) No. 19956 of 2017

         Dr. Mihir Kumara Mishra              ....                Petitioner
                                                         Mr. T. Mishra, Advocate

                                             -versus-

         Orissa University of Agriculture     ....               Opposite Parties
         & Technology, BBSR & Anr.                          Mr. S.C. Rath, Advocate
                                                            (Opp. Party Nos. 1 & 2)

                                  CORAM:
                 JUSTICE BIRAJA PRASANNA SATAPATHY

                                       ORDER

14.11.2023 Order No

04. I.A. No. 14655 of 2019

1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard Mr. T. Mishra, learned counsel for the Petitioner and Mr. S.C. Rath, learned counsel appearing for the Opp. Parties.

3. This I.A. has been filed seeking amendment of the writ petition.

4. Considering the grounds taken, the prayer for amendment is allowed. Consolidated copy of the relevant page be filed by tomorrow (15.11.2023).

5. I.A. is disposed of.

(Biraja Prasanna Satapathy) Judge

P.T.O.

// 2 //

05. W.P.(C) No. 19956 of 2017

1. It is contended by Mr. S.C. Rath, learned counsel appearing for the Opp. Parties that the issue involved in the present case is covered by a Judgment of this Court passed on 31.10.2023 in W.P.(C) No. 16840 of 2017 & batch.

2. Learned counsel for the Petitioner is directed to go through the said Judgment and apprise this Court with regard to its applicability.

3. As requested by Mr. Mishra, list this matter in the week commencing 28th November, 2023.

(Biraja Prasanna Satapathy) Judge Sneha

Signature Not Verified Digitally Signed Signed by: SNEHANJALI PARIDA Designation: Sr. Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 15-Nov-2023 11:07:14

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter