Manorama Sahoo vs Anil Kumar Sahoo
2023 Latest Caselaw 14344 Ori

Signature Not Verified
Digitally Signed
Signed by: ROJALIN NAYAK
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 13-Nov-2023 10:51:49




                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                RPFAM NO.326 OF 2023
                                   Manorama Sahoo                  ....                      Petitioner
                                                                      Mr. Rabindranath Barik, Advocate

                                                                 -versus-
                                   Anil Kumar Sahoo                              ....       Opp. Party

                                                CORAM:
                                                JUSTICE K.R. MOHAPATRA
                                                        ORDER

             Order No.                                 10.11.2023
               01.            1.          This matter is taken up through hybrid mode.

2. It is submitted by Mr. Barik, learned counsel for the Petitioner that assailing the judgment impugned herein, the Opposite Party has also filed RPFAM No.333 of 2023.

3. Put up this matter along with RPFAM No.333 of 2023.

(K.R. Mohapatra) Judge

Rojalin