Manoj Kumar Sahoo vs State Of Odisha & Others
2023 Latest Caselaw 14323 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          WPC(OAC) No.1291 of 2019

                     Manoj Kumar Sahoo                           ....                     Petitioner
                                                                        Mr. J. Biswal, Advocate
                                                          -versus-
                     State of Odisha & Others                    ....              Opposite Parties

                                                                        Mr. Sachidananda Nayak,
                                                                      Additional Standing Counsel
                                             CORAM:
                                             JUSTICE MURAHARI SRI RAMAN

                                                                ORDER

            Order No.                                          10.11.2023
              09.           1.         This matter is taken up by virtual/physical mode.

2. Heard Mr. J. Biswal, learned counsel appearing for the Petitioner and Mr. Sachidananda Nayak, learned Additional Standing Counsel for the State.

3. Hearing is concluded.

4. Judgment is reserved.

(M.S. Raman) Judge

Aswini

Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 13-Nov-2023 11:48:25