Santosh Kumar Mishra vs State Of Orissa (Vigilance)
2023 Latest Caselaw 14114 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CRLA No. 584 of 2011

                 Santosh Kumar Mishra                          ...        Appellant
                                                       Mr. S.K. Mund, Sr. Advocate
                                                  -versus-
                 State of Orissa (Vigilance)                   ...     Respondent
                                                         Mr. M.S. Rizvi, ASC (Vig.)

                                                CORAM:
                                         JUSTICE G. SATAPATHY

                                                 ORDER(ORAL)

09.11.2023 Order No.

10. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Hearing being concluded, judgment is reserved.

(G. Satapathy) Judge S.Sasmal

Signature Not Verified Digitally Signed

Reason: Authentication Location: High Court of Orissa Date: 10-Nov-2023 14:04:31