State Of Odisha vs Krisanta @ Sukanta Baliarsingh
2023 Latest Caselaw 13989 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              G.A No. 41 of 1998

                   State of Odisha                       ....                  Appellant
                                                          Mr. P.K. Maharaj, Advocate
                                                  -versus-

                   Krisanta @ Sukanta Baliarsingh        ....           Opposite Parties
                    and others
                                                               Mr. P.K. Maharaj, ASC
                                                              Mr. A. Routray, Advocate

                                      CORAM: JUSTICE V. NARASINGH
                                                    ORDER

08.11.2023 Order No.

01. 1. Registry is requested to supply a copy of the impugned judgment along with the copies of depositions to the learned counsel for the State as well as Mr. Routray by 13.11.2023.

2. List this matter on 20.11.2023.

(V. NARASINGH) Judge Soumya

Signature Not Verified Digitally Signed Signed by: SOUMYA RANJAN SAMAL Reason: Authentication Location: High Court of Orissa Date: 10-Nov-2023 18:42:57