Pravasini Das vs Sri Ambuja Kumar Behera
2023 Latest Caselaw 13648 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          MATA No.276 of 2023
                                  Pravasini Das                 .........         Appellant

                                                   Mr. Samir Kumar Mishra, Senior Advocate

                                                             -Versus-

                                 Sri Ambuja Kumar Behera            .........        Respondent


                                           CORAM:
                                                       JUSTICE ARINDAM SINHA
                                                       JUSTICE SIBO SANKAR MISHRA

                                                                    ORDER

03.11.2023 Order No.

01. 1. Mr. Mishra, learned senior advocate appears on behalf of appellant-

wife. He submits, his client is aggrieved by judgment dated 19th June,

2023 made by the family Court dissolving the marriage. The appeal has

been filed in time.

2. Appellant will put in requisites for issuance of notice of appeal.

Lower Court record be called for.

3. List on 24th November, 2023.

(Arindam Sinha) Judge

Signature Not Verified (S.S. Mishra) Digitally Signed Signed by: SUBHASIS MOHANTY Judge Designation: P.A.

Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 03-Nov-2023 15:11:57