Sudhakar Patri vs Upendra Kumar Parida And Others
2023 Latest Caselaw 6255 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 MACA No.1166 of 2012
                             Sudhakar Patri                               ....           Appellant
                                                                                  None is present
                                                         -versus-
                             Upendra Kumar Parida and Others              ....        Respondents


                                         CORAM:
                                         SHRI JUSTICE B. P. ROUTRAY
                                                      ORDER

16.5.2023 Order No.

03. 1. The matter is taken up through hybrid mode.

2. None appears on call for the Appellant.

3. The Appellant is directed to file certified copy of the impugned judgment within seven working days from today, failing which the appeal shall stand dismissed without further reference to the Bench.

( B.P. Routray) Judge M.K.Panda

Signature Not Verified Digitally Signed Signed by: MANAS KUMAR PANDA Reason: Authentication Location: Orissa High Court, Cuttack Date: 17-May-2023 17:33:10