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M/S. Anupam Industries Ltd vs M/S Bharat Industrial Projects
2023 Latest Caselaw 6239 Ori

Citation : 2023 Latest Caselaw 6239 Ori
Judgement Date : 16 May, 2023

Orissa High Court
M/S. Anupam Industries Ltd vs M/S Bharat Industrial Projects on 16 May, 2023
                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         ARBA No.11 of 2023

                       M/s. Anupam Industries Ltd.         ....                      Appellant

                                                                    Mr. Suresh Tripathy,Adv.
                                                                   Mr.Anupam Dwivedi, Adv.
                                                    -versus-
                       M/s Bharat Industrial Projects    ....                     Respondent

Pvt.Ltd.. Mr. Chakradhar Panigrahi, In person

CORAM:

DR. JUSTICE S.K. PANIGRAHI

Order ORDER No. 16.05.2023

01 1.This matter is taken up through hybrid mode.

2. Heard learned counsel for the appellant and learned

counsel for the respondent. Hearing is concluded.

Judgment/order is reserved.

( Dr. S.K. Panigrahi) Judge

LB

Signature Not Verified

Signed by: LINGARAJ BEHERA Reason: Authentication Location: OHCCUTTACK Date: 20-May-2023 11:56:14

 
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