M/S Icic Lombard General vs Unknown
2023 Latest Caselaw 6238 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      CRLMP No.2599 of 2022

                       M/s ICIC Lombard General        ....                  Petitioner
                       Insurance Co.Ltd.
                                                            Mr.Gautam Misra, Sr.Adv.
                                                -versus-
                       State of Odisha & others      ....                  Opp.Parties

                                                                   Mr. D.Mund,AGA
                                                                  (for O.P.Nos.1 to 3)

                                                               Mr. J. Patnaik, Sr.Adv.
                                                                         For O.P.No.5

                                 CORAM:
                                 DR. JUSTICE S.K. PANIGRAHI

          Order                                ORDER
          No.                                 16.05.2023

            09           CRLMP No. 2599 of 2022 & CRLMP No.26 of 2023
                        1.

These matters are taken up through hybrid mode.

2. Heard learned counsel for the parties in both the

cases. Hearing is concluded. Judgment/order is reserved.

( Dr. S.K. Panigrahi) Judge

LB Signature Not Verified

Signed by: LINGARAJ BEHERA Reason: Authentication Location: OHCCUTTACK Date: 20-May-2023 11:56:14