State Of Odisha And Another vs M/S. Maruti Estate India (P) Ltd
2023 Latest Caselaw 5894 Ori

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                RVWPET No.235 of 2022

                                       State of Odisha and another                ....         Petitioners
                                                                             Mr. A. R. Dash, Advocate
                                                                  -versus-
                                       M/s. Maruti Estate India (P) Ltd.,         ....   Opposite Parties
                                       Bhubaneswar and others
                                                                                                     None

                                                  CORAM:
                                                  THE CHIEF JUSTICE
                                                  JUSTICE R. K. PATTANAIK

                                                                    ORDER

12.05.2023 Order No.

29. No ground is made out to review the judgment dated 20th June, 2022 passed in W.P.(C) No.12026 of 2010. The review petition is accordingly dismissed.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge M. Panda

Signature Not Verified Digitally Signed Signed by: MRUTYUNJAYA PANDA Designation: Personal Assistant Reason: Authentication Location: Orissa High Court, Cuttack Date: 13-May-2023 21:46:03