Harasit Nayak & Anr vs State Of Odisha
2023 Latest Caselaw 5719 Ori

Citation : 2023 Latest Caselaw 5719 Ori
Judgement Date : 10 May, 2023

Orissa High Court

Harasit Nayak & Anr vs State Of Odisha on 10 May, 2023

                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      CRLMC No. 3524 of 2022

                  Harasit Nayak & Anr.                                ....               Petitioner
                                                                             Mr. M.K. Chand, Adv.
                                                                 -Versus -
                  State of Odisha                                  ....              Opposite Parties
                                                             Mr. S.K Mishra, Addl. Standing Counsel

                                                  CORAM:
                                                    JUSTICE SASHIKANTA MISHRA

ORDER_ 10.05.2023

Order No. 1. This matter is taken up through hybrid mode.

05. 2. Hearing is concluded and judgment reserved.

(Sashikanta Mishra) Judge

AJAYA KUMAR Digitally signed by AJAYA KUMAR RANA RANA Date: 2023.05.10 17:34:44 +05'30'

A.K. Rana

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