M/S. P.K. Minerals Pvt. Ltd vs State Of Odisha And Others
2023 Latest Caselaw 5708 Ori

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No. 32063 of 2022

         M/s. P.K. Minerals Pvt. Ltd.,                .....                                        Petitioner
         Keonjahr
                                                                                    Mr. S.K. Das, Advocate
                                                      Vs.
         State of Odisha and others                   .....                                 Opposite Parties
                                                                                Mr. P.P. Mohanty, AGA &
                                                                        Mr. U.C. Behera, Advocate (O.P.4)
                              CORAM:
                                     DR. JUSTICE B.R. SARANGI
                                     MR. JUSTICE M.S.RAMAN

                                                                ORDER

10.05.2023

Order No. This matter is taken up through hybrid mode.

06.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Arun (M.S. RAMAN) JUDGE ARUN Digitally signed by ARUN KUMAR KUMAR MISHRA Date: 2023.05.11 MISHRA 15:55:52 +05'30'