Fakir Charan Singh vs State Of Odisha And Others
2023 Latest Caselaw 5447 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                     OJC No. 7386 of 1999 and W.P.(C) No.13313 of 2005



            Fakir Charan Singh                         ...               Petitioner
                                                                            None
                                          -versus-
            State of Odisha and Others                 ...        Opposite Parties
                                 Mr. Debakanta Mohanty, Addl. Govt. Advocate

            CORAM:
            THE CHIEF JUSTICE
            JUSTICE G. SATAPATHY
                                          ORDER

Order No.                                08.05.2023
            I.A. No.12 of 2023

31. 1. This application filed by the Collector, Cuttack, was in fact to be registered as review petition. The Registry is directed to renumber it as a review petition,

2. Learned Additional Government Advocate for the Review Petitioner-State undertakes to file an appropriate application for condonation of delay in filing the review petition before the next date.

I.A. No.13 of 2023

3. Since the entire record is already available in soft copy, no order needs to be passed in the present application. It is disposed of as such.

I.A. No.14 of 2023

4. Issue notice by Speed Post/Registered Post with A.D. to the Writ Petitioners returnable by the next date. Requisites be filed within three working days.

5. The order/judgment dated 18th October, 2012 passed by this Court in OJC No.7386 of 1999 and W.P.(C) No.13313 of 2005 shall reman in abeyance till the next date.

6. List on 7th July, 2023.

                                                                        (Dr. S. Muralidhar)
                                                                           Chief Justice


                                                                          (G. Satapathy)
SANJAY         Digitally signed by

KUMAR          SANJAY KUMAR JENA                                              Judge
               Date: 2023.05.09
JENA           11:26:47 +05'30'

 S.K. Jena/Secy.