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Prasanta Chandra Rath vs Pradip Kumar Patra
2023 Latest Caselaw 5359 Ori

Citation : 2023 Latest Caselaw 5359 Ori
Judgement Date : 5 May, 2023

Orissa High Court
Prasanta Chandra Rath vs Pradip Kumar Patra on 5 May, 2023
                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               CRLMC No. 3560 of 2022

                    Prasanta Chandra Rath                         ....                     Petitioner

                                                                                   Mr. D.P. Dhal,
                                                                                    Sr. Advocate
                                                             -Versus -
                    Pradip Kumar Patra                               ....             Opposite Party
                                                                                     Mr.P.K. Ray,
                                                                                        Advocate

                                        CORAM:
                                          JUSTICE SASHIKANTA MISHRA

ORDER_ 05.04.2023 Order No.

3. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

BHIGAL Digitally signed by BHIGAL CHANDRA CHANDRA TUDU Date: 2023.05.08 TUDU 11:38:31 +05'30' B.C. Tudu

 
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