Biswaroopa Pati @ Mohanty vs State Of Orissa And
2023 Latest Caselaw 5083 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                CRLMC No.410 of 2020


         Biswaroopa Pati @ Mohanty                                    ...          Petitioner
                                                              Mr. G. Mishra, Sr. Advocate
                                                         -versus-

         State of Orissa and                                          ... Opposite Parties
         Another
                                                                   Mr. S.S. Pradhan, AGA
                                                                Mr. B. Pujari, Adv.(O.P.2)
                                                      CORAM:
                                               JUSTICE G. SATAPATHY

                                                           ORDER

03.05.2023 Order No.

16. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Mr. S.S. Pradhan, learned AGA files written notes of submission.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge SUBHASMITA Digitally signed by SUBHASMITA DAS DAS Date: 2023.05.04 13:29:54 +05'30'

Subhasmita