Sarat Kumar Mohanty vs Cuttack Development Authority
2023 Latest Caselaw 5079 Ori

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            RVWPET No. 130 of 2012

                     Sarat Kumar Mohanty                      ...              Petitioner
                                                   Mr. Prafulla Kumar Kar, Advocate
                                                -versus-
                     Cuttack Development      Authority       ...        Opposite Parties
                     and Others
                                                           Mr. D. Mohapatra, Advocate
                     CORAM:
                     THE CHIEF JUSTICE
                     JUSTICE G. SATAPATHY
                                                ORDER

Order No. 02.05.2023

09. No ground is made out to review the judgment dated 19th March, 2012 passed in W.P.(C) No.15695 of 2006. The review petition is accordingly dismissed.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Digitally signed by SANJAY SANJAY KUMAR JENA Judge KUMAR JENA Date: 2023.05.04 10:16:23 +05'30' S.K. Jena/Secy.