Sk. Hussain And Others vs Unknown
2023 Latest Caselaw 4989 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CRLMC No.3703 of 2022

        1. Sk. Hussain and others                             ....            Petitioners
        2.
                                                             Mr. D.P.Dhal
                                                             Sr. Advocate


                                                  -versus-
             State of Odisha                                  ....            Opp.Party

                                                         Mr. S.K.Mishra, A.S.C.


                          CORAM:

                                    JUSTICE SASHIKANTA MISHRA
                                              ORDER

02.5.2023.

Order No.

10. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Written note submission filed in Court today be kept on record. .

(Sashikanta Mishra) AKB Judge

Digitally signed by ASHOK KUMAR ASHOK KUMAR BEHERA BEHERA Date: 2023.05.02 18:05:46 +05'30'

// 2 //