Principal Secretary To Govt. vs Bijay Kumar Mohanty
2023 Latest Caselaw 4860 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               W.A. No.731 of 2023

                     Principal Secretary to Govt. , Food     ....         Appellant
                     Supplies and Consumer Welfare
                     Department, Bhubaneswar
                                                     Mr.M.K.Khuntia, AGA for State
                                                 -versus-
                     Bijay Kumar Mohanty                     ....       Respondent



                               CORAM:
                               THE CHIEF JUSTICE
                               JUSTICE G. SATAPATHY

                                                 ORDER

01.05.2023 Order No.

01. I.A. No. 1868 of 2023

1. For the reasons stated therein, the application is allowed. Filing of certified copy of the impugned judgment is dispensed with. The application is accordingly disposed of.

W.A. No. 731 of 2023 and I.A. No. 1869 of 2023

2. Notice be issued to Respondent both on the question of Digitally limitation as well as admission by Speed Post/Registered Post KISHOR signed KISHORE by

E KUMAR SAHOO with A.D., making it returnable before the next date. Requisites KUMAR Date:

2023.05.02 be filed within three working days. The tracking report be SAHOO 09:34:12 +05'30' placed on record before the next date.

3. List on 11th May, 2023.

I.A. No. 1870 of 2023

4. There shall be stay of the impugned order of the learned Single Judge dated 15th September, 2022 passed in WP(C) OA No. 1455 of 2018 in the meanwhile.

5. Issue urgent certified copy of this order as per rules.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Kishore