Khitish Kumar Nayak & Others vs State Of Odisha & Others
2023 Latest Caselaw 4854 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.(C) No. 10936 of 2023
Khitish Kumar Nayak & Others                       .....                           Petitioners
                                                            Mr. B. Routray, Senior Advocate
                                                                    and Mr. S. Sekhar, Adv.

                                                   Vs.
State of Odisha & Others                           .....                          Opp. Parties
                                                                       Mr. I. Mohanty, A.S.C.
                                                                       (for O.P. Nos. 1 and 2)
                           CORAM:
                                      JUSTICE S.TALAPATRA
                                     JUSTICE SAVITRI RATHO

                                                       ORDER

01.05.2023 Order No.

06. In view of the common judgment passed today in W.P.(C) No. 15738 of 2022 and connected writ petitions, this writ petition is disposed of.

(S.Talapatra) Judge

Sukanta (Savitri Ratho) Judge

SUKANTA Digitally by SUKANTA signed

KUMAR KUMAR BEHERA Date: 2023.05.01 BEHERA 18:46:24 +05'30'