Banti Kumar Agrawal vs Dr. Krishan Kumar
2023 Latest Caselaw 4799 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CONTC No. 3110 of 2021

            Banti Kumar Agrawal                     .....                                              Petitioner
                                                                                   Mr. P.C. Nayak,, Advocate
                                                    Vs.
            Dr. Krishan Kumar, IAS and              .....                                        Opposite Parties
            others
                                                                                     Mr. P.P. Mohanty, AGA
                          CORAM:
                              DR. JUSTICE B.R. SARANGI
                              MR. JUSTICE M.S.RAMAN

                                                               ORDER

01.05.2023

Order No. This matter is taken up through hybrid mode.

2. Mr. P.P. Mohanty, learned Additional Government Advocate appearing for the opposite parties contended that the order of this Court has already been complied with confining the blacklisting for a period of 10 years.

3. Mr. P.C. Nayak, learned counsel appearing for the petitioner contended that the said order is contrary to the judgment of the apex Court in the case of Daffodills Pharmaceuticals Ltd. v. State of U.P., 2019 SCC Online SC 1607, the relevant paragraph of which, i.e. paragraph-14 has been quoted in paragraph-3 of the order dated 19.02.202 passed in W.P.(C) No. 20143 of 2020. Therefore, he prayed that liberty may be granted to the petitioner to challenge such decision of the opposite parties in the appropriate proceeding.

4. With the aforesaid liberty, the contempt petition is disposed of.

                                                                       (DR. B.R. SARANGI)
                                                                            JUDGE


            Arun                                                         (M.S. RAMAN)
                                                                             JUDGE
ARUN Digitally
       by ARUN
                signed


KUMAR KUMAR
       Date:
               MISHRA


MISHRA 2023.05.02
       11:27:26 +05'30'