Dr. Bijaya Kumar Pattnaik And vs State Of Odisha And Ors
2023 Latest Caselaw 2601 Ori

           IN THE HIGH COURT OF ORISSA AT CUTTACK

                      WPC(OA) No.2604 of 2018


         Dr. Bijaya Kumar Pattnaik and           ....         Petitioners
         Ors.
                                                Mr. S.N. Pattanaik, Adv.
                                                    Mr. A. Mishra, Adv.
                                               Mr. Sameer Ku. Das, Adv.



                                    -versus-

         State of Odisha and Ors.              ....     Opposite Parties
                                                Mr. H.K. Panigrahi, ASC
                                                         (SAT (Cuttack)
                                                    Mr. A.K. Otto, Adv.



                 CORAM:
                 DR. JUSTICE S.K. PANIGRAHI
                              ORDER

29.03.2023 Order (WPC(OA) No.2604 of 2018, W.P.(C) Nos.16366 and 17742 No. of 2019)

10. 1.These matters are taken up through hybrid

arrangement.

2. Since some of the important points in these matters felt

to have been escaped from the attention of the Court

while dictating the order, hence, these matters are listed

today under the heading "To Be Mentioned".

// 2 //

3. Heard learned counsel for the parties further.

4. Further hearing is concluded. Judgment/ Order is

reserved.

5. Till disposal of the aforesaid Writ Petitions, the

Petitioners shall not be disengaged from the present

assignment in their respective Medical Colleges.

6. Urgent certified copy of this order be granted on

proper application.

(Dr. S.K. Panigrahi) Judge B.Jhankar