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Joint General Manager vs Akhilananth Sahoo & Another
2023 Latest Caselaw 2552 Ori

Citation : 2023 Latest Caselaw 2552 Ori
Judgement Date : 28 March, 2023

Orissa High Court
Joint General Manager vs Akhilananth Sahoo & Another on 28 March, 2023
                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.A. No.320 of 2014

            Joint General Manager, Orissa State     ....        Appellants
            Financial Corporation, Cuttack and
            Others
                                             Mr.C.A.Rao, Senior Advocate
                                       -versus-
            Akhilananth Sahoo & another             ....      Respondents
                                  Mr.J.K.Rath, Senior Advocate along with
                             Mr. S.C. Dash, Advocate for Respondent No.1

                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE G. SATAPATHY

                                          ORDER

28.03.2023 Order No.

13. 1. Mr.J.K.Rath, learned Senior Counsel enters appearance for Respondent No.1 by filing appearance memo in Court today, which is taken on record.

2. Hearing concluded. Judgment is reserved. Both parties are permitted to file their respective written note of arguments within one week.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Kishore

 
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