Kalinga Institute Of Mining vs Unknown
2023 Latest Caselaw 2359 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                CONTC No.1446 of 2023
                                 (Through Hybrid mode)

             Kalinga Institute of Mining              ....                 Applicant
             Engineering and Technology
             (KIMET), Angul
                                                           Mr. A. P. Bose, Advocate
                                                           Mr. B. Mishra, Advocate

                                           -versus-

             Samar Ballava Panda, B.M., S.B.I., ....              Alleged Contemner
             Chhendipada

                      CORAM: JUSTICE ARINDAM SINHA
                                      ORDER

22.03.2023 Order No.

01. 1. Mr. Mishra, learned advocate appears on behalf of applicant

and submits, there has been wilful and deliberate violation of

directions made in judgment dated 7th February, 2023, disposing of

his client's writ petition. He demonstrates communication of the

judgment to office of alleged contemner.

2. Issue notice along with this order on alleged contemner, who

is to file show-cause. Applicant will put in requisites for service by

registered/speed post with A.D.

3. List on 19th April, 2023.

(Arindam Sinha) Judge Prasant