Chief Executive vs Abdul Taslim Khan & Others
2023 Latest Caselaw 2310 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.A. No.387 of 2019

             Chief Executive, Odisha Renewable ....             Appellant
             Energy Development Agency
                                               Mr. B. K. Dash, Advocate
                                      -versus-
             Abdul Taslim Khan & Others                ...           Respondents
                                        Mr. R.N. Mishra, Addl. Govt. Advocate

             CORAM:
             THE CHIEF JUSTICE
             JUSTICE G. SATAPATHY
                                         ORDER

Order No. 21.03.2023

03. In view of the judgment dated 22nd November, 2021 passed by this Court in W.A. No.306 of 2017 (Chief Executive, Odisha Renewable Energy Development Agency v. Krushna Chandra Maharana), the present writ appeal stands disposed of in the same terms.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S. Nayak