M/S Hcil Adhikarya Arss (Jv) vs Rahee Gpt (Jv) & Anr
2023 Latest Caselaw 2296 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                          ARBA NO.38 OF 2022

             M/s HCIL Adhikarya ARSS (JV).          ....               Appellant

                                                     Mr. Sidhant Dwibedi, Adv.
                                         -versus-
             Rahee GPT (JV) & Anr.                  ....            Respondents

(Adv. for O.P.No.2)

CORAM:

DR. JUSTICE S.K. PANIGRAHI

Order ORDER No. 21.03.2023

05. 1. This matter is taken up by hybrid mode.

2. Heard learned counsel for the parties from both sides.

Hearing is concluded. Judgment/order is reserved.

3. Written notes of submissions, if any from both sides, be

filed within a week.

(Dr. S.K. Panigrahi) Judge

LB