Prasanta Meher vs State Of Odisha
2023 Latest Caselaw 2143 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CRLA No.377 of 2018
                  Prasanta Meher                     ....          Appellant
                                                 Mr. Sabyasachi Mishra, Adv.

                                           -versus-
                  State of Odisha                     ....           Respondent

Mr. Sitikant Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 14.03.2023

06. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded; judgment is reserved.

              .                                               (D. Dash)
                                                                Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar