Bijaya Kumar Swain vs State Of Odisha And Others
2023 Latest Caselaw 2139 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C) No. 35951 OF 2022
                      Bijaya Kumar Swain                       ....       Petitioner
                                                     Mr. Niranjan Panda, Advocate
                                                -versus-
                      State of Odisha and others                .... Opp. Parties
                                                          Mr. Swayambhu Mishra,
                                                       Additional Standing Counsel

                            CORAM:
                            JUSTICE K.R. MOHAPATRA
                                            ORDER

     Order No.                             14.03.2023
        3.       1.       This matter is taken up through hybrid mode.

2. Mr. Panda, learned counsel for the Petitioner shall produce the certified copy of the judgment and decree passed by learned Additional Sub-Judge, Cuttack in T.S. No.141/237 of 1964 by the next date.

3. Put up this matter on 31st March, 2023.

                                                   (K.R. Mohapatra)
ms                                                       Judge