M/S. G.C. Kanungo Construction vs State Of Odisha & Others
2023 Latest Caselaw 1955 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P.(C) No. 21096 of 2018

M/s. G.C. Kanungo Construction        .....                                 Petitioner
Pvt. Ltd., Cuttack
                                                           Mr. M. Kanungo, Adv.

                                      Vs.
State of Odisha & Others              .....                               Opp. Parties
                                                            Mr. D. Nayak, A.G.A.

            CORAM:
                 JUSTICE S. TALAPATRA
                 JUSTICE SAVITRI RATHO

                                           ORDER

03.03.2023 Order No.

25. 1. This matter is taken up through hybrid mode.

2. Heard Mr. M. Kanungo, learned Senior Counsel, assisted by Mr. S.R. Mohanty, learned counsel appears for the petitioner and Mr. D. Nayak, learned Addl. Govt. Advocate appearing for the State.

3. Hearing is complete.

4. Judgment is reserved.

                                                       (S. Talapatra)
                                                            Judge



                                                       (Savitri Ratho)
Sukanta                                                    Judge