Litumanjari Pradhan vs Chairman
2023 Latest Caselaw 1901 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.A. No. 317 of 2019

              Litumanjari Pradhan                          ....          Appellant
                                                        Mr. G.N. Sahu, Advocate
                                       -versus-
              Chairman, Counsel of Higher                  ....       Respondents
              Secondary Education, Bhubaneswar
              and others
                                                                           None

                          CORAM:
                          THE CHIEF JUSTICE
                          DR JUSTICE S.K. PANIGRAHI
                          JUSTICE M.S. RAMAN
                                            ORDER

Order No. 01.03.2023

03. 1. Hearing concluded.

2. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Dr. S.K. Panigrahi) Judge

(M.S. Raman) Judge S. Behera