Kuna Munda vs State Of Odisha
2023 Latest Caselaw 7071 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       JCRLA No.103 of 2005

                                  Kuna Munda                                 ....          Appellant
                                                                           Mr. C.R. Sahu, Advocate
                                                              -versus-
                                  State of Odisha                            ....       Respondent
                                                                              Mr. J. Katikia, AGA

                                             CORAM:
                                             THE CHIEF JUSTICE
                                             JUSTICE G. SATAPATHY

                                                               ORDER

21.06.2023 Order No.

11. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge M. Panda

Signature Not Verified Digitally Signed Signed by: MRUTYUNJAYA PANDA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 22-Jun-2023 11:09:49